Tata Motors Finance Solutions ... vs Ambuj Logistics Private Limited
2023 Latest Caselaw 1620 Cal/2

OCD-4 to 8

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Commercial Division)


                             EC/272/2020
                TATA MOTORS FINANCE SOLUTIONS LIMITED
                                 VS
                   AMBUJ LOGISTICS PRIVATE LIMITED


                             EC/273/2020
                TATA MOTORS FINANCE SOLUTIONS LIMITED
                                  VS
               AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


                             EC/274/2020
                TATA MOTORS FINANCE SOLUTIONS LIMITED
                                  VS
               AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


                             EC/275/2020
                TATA MOTORS FINANCE SOLUTIONS LIMITED
                                  VS
               AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


                             EC/276/2020
                TATA MOTORS FINANCE SOLUTIONS LIMITED
                                  VS
               AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 19th July, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

...for the decree-holder

Mr. Shourjyo Mukherjee, Adv. Mr. Sourojit Dasgupta, Adv. Mr. Vishwarup Acharyya, Adv. ...for the Judgment-debtors

The Court:- List these matters on 21st July, 2023 as prayed for by the

Advocate-on-Record of the decree-holder. The learned Receiver appointed by the

order dated 3rd July, 2023 is requested to circulate the Report within the

returnable date.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)