Lotus Homes Limited vs Concept Apartments Private ...
2023 Latest Caselaw 1480 Cal/2

OD-1
                               ORDER SHEET

                          IA No.GA 1 of 2022
                                  In
                            CS 233 of 2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                      LOTUS HOMES LIMITED
                              VS.
            CONCEPT APARTMENTS PRIVATE LIMITED & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 3rd July, 2023.

Mr. Mainak Bose, Mr. Rishabh Karnani, Mr. Shayak Mitra, Mr. Ranjit Kr. Basu, Advocates for the plaintiff.

Mr. Sarvapriya Mukherjee, Mr. Arijeet Bera, Advocates for defendant nos.1 & 3.

The Court : The matter has appeared in the list under the heading

'For Judgment'. The defendant nos.1 and 3 and Divya Estate Private Limited

have filed two affidavits, both affirmed on 30th June, 2023 extending their

undertaking given in the previous affidavits uptill 31st July, 2023. The two

affidavits are taken on record. The judgment will be delivered after

considering the two affidavits on 10th July, 2023.

(ARINDAM MUKHERJEE, J.)

pa