P. G. And W. Sawoo Private Limited vs Union Of India
2023 Latest Caselaw 119 Cal/2

OD-9
                                EC/47/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE




                   P. G. AND W. SAWOO PRIVATE LIMITED
                                    VS
      UNION OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE



BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 11th January, 2023.

Appearance:

Mr. Suchayan Banerjee, Adv.

Mr. Souradeep Banerjee, Adv.

Ms. S. Sinha, Adv.

...for decree holder.

Mr. K. K. Maiti, Adv.

Mr. Tapan Bhanja, Adv.

...for defendant.

The Court:- It is submitted on behalf of the decree-holder that the appeal

being APDT/7/22 has been dismissed with a cost of Rs.1 lakh and the judgment

available in public domain since yesterday. The judgment-debtor seeks for an

accommodation to take instruction from the concerned authority in connection

with payment of the decreetal amount.

Let this matter appear on 1st February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

SK.