Mascot Petrochem Private Limited vs Scidpl And Ve (Jv) And Ors
2022 Latest Caselaw 2854 Cal/2

OD-17
                                    ORDER SHEET

                                   IA No.GA/3/2022
                                          In
                                     CS/204/2019

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                      MASCOT PETROCHEM PRIVATE LIMITED
                                    -VS-
                         SCIDPL AND VE (JV) AND ORS.


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : November 24, 2022.
                                                                               Appearance
                                                                 Mr. Vikash Baisya, Adv.
                                                              Mr. Sourojit Dasgupta, Adv.
                                                              ... for the petitioner/plaintiff

                                                       Ms. Hashnuhana Chakraborty, Adv.
                                                              Ms. Neelina Chatterjee, Adv.
                                                        ... for the respondents/defendants

The Court : Counsel for the respective parties are present.

The plaintiff has filed the instant application being GA/3/2022

praying for summary judgment in terms of the claim made by the plaintiff.

Counsel for the defendants/respondents prays for time to file

affidavit-in-opposition.

Let affidavit-in-opposition be filed within three weeks from date; reply

thereto, if any, be filed within a week thereafter.

Let the matter appear on 5th January, 2023.

Affidavit-of-service filed by the plaintiff be kept with the record.

(KRISHNA RAO, J.)

RS