CRA/340/2021
2022 Latest Caselaw 1515 Cal

25.03.2022 tkm/ct 28 C.R.A.N 2 of 2022 sl no. 17 in C.R.A. 340 of 2021

In Re : An application under section 389 of the Code of Criminal Procedure.

In Re : Ajoy @ Ajay Das & Anr. .....appellants

Mr. U S Chattopadhyay Mr. S Maji Ms. S Saha Mr. P Basak ............. For the appellants Mr. Swapan Banerjee Ms. Purnima Ghosh ............. For the State

Department is directed to submit report whether co-convict

has preferred any appeal against the self-same judgment and order.

Lower court records be called for.

Matter is adjourned for four weeks.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)