Swapan Kumar Dutta vs Gopal Chandra Bhattacharjee
2022 Latest Caselaw 4913 Cal

29.07.2022
 S/L. No.5
Court No.12
  Suvayan/
  Sourav
                                FA 34 of 1993
                                     With
               IA No. CAN 1 of 2001 (Old No. CAN 5400 of 2001)
                                     With
               IA No. CAN 2 of 2001 (Old No. CAN 6454 of 2001)
                                     With
                            IA No. CAN 4 of 2022
                            Swapan Kumar Dutta
                                     Vs.
                        Gopal Chandra Bhattacharjee
              Mr. Shubham Gupta
              Mr. Swapan Kumar Dutta (present-in-person)
                                                ...for the appellant.
              Mr. Tarun Kr. Aich
              Ms. Tanusri Sur (Aich)
                                              ...for the respondent.

Heard Mr. Shubham Gupta, learned Counsel

appearing for the appellant and Mr. Tarun Kr. Aich,

learned Counsel appearing for the respondent.

In view of the urgency involved as shown in the

interim application being CAN 4 of 2022, we propose

to take up this appeal for "Final Disposal" on August

12, 2022 peremptorily. No further adjournment shall

be granted in any event on the prayer of either of the

party.

Learned Counsel for the parties are directed to

file written notes of submissions enlisting the points

which they intend to urge in the appeal along with

supporting judgments if they want to rely on.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)