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CRA/87/2021
2022 Latest Caselaw 4274 Cal

Citation : 2022 Latest Caselaw 4274 Cal
Judgement Date : 15 July, 2022

Calcutta High Court (Appellete Side)

CRA/87/2021 on 15 July, 2022

15.07.2022

KAUSHIK

C.R.A. 87 of 2021

In Re : Pranab Das ...... appellant

Mr. Angshuman Chakraborty Mr. S. S. Saha ....for the appellant as amicus curiae

Mr. Swapan Banerjee Ms. Purnima Ghosh ....for the State

Heard the learned advocates for the State in presence of

the amicus curiae appearing for the appellant.

Written notes of arguments submitted on behalf of the

State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

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