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Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors
2022 Latest Caselaw 2062 Cal/2

Citation : 2022 Latest Caselaw 2062 Cal/2
Judgement Date : 25 July, 2022

Calcutta High Court
Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors on 25 July, 2022
OD - 6

                          ORDER SHEET
                           EC/211/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                     FAIRDEAL SUPPLIES LIMITED
                                VS
                     BIJAY KUMAR KANDOI AND ORS.

BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 25th July, 2022.

Appearance:

Mr. Joy Saha, Sr. Adv. Mr. Aniruddha Mitra, Adv. Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv. ...For the decree-holder Mr. Suman Dutt, Adv.

Mr. Rajarshi Dutta, Adv. Mr. Sandipan Banerjee, Adv. Mr. A.P. Agarwalla, Adv. ...For the judgment-debtor

The Court : Considering the order dated 20th July, 2022, this matter

is adjourned till 29th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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