Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Indranil Mukherjee vs The State Of West Bengal & Ors
2022 Latest Caselaw 639 Cal

Citation : 2022 Latest Caselaw 639 Cal
Judgement Date : 17 February, 2022

Calcutta High Court (Appellete Side)

Indranil Mukherjee vs The State Of West Bengal & Ors on 17 February, 2022

17.02.2022 Court No.25 Item no.46 AD CRR 1555 of 2021

Indranil Mukherjee Vs.

The State of West Bengal & Ors.

Mr. Ayan Bhattacharjee, Mr. Indrajit Adhikari, Mr. Sharequl Haque, Mr. Subhajit Manna, Mr. Somdev Ash, Mr. Suman Majumdaer .... .... For the petitioner

Mr. Sonal Anand ... .... For the O.P No.1

Hearing is concluded and judgment is reserved.

(Kausik Chanda, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs