Smt. Urmila Kumari Bothra vs Mr. Ashok Chaudhury
2022 Latest Caselaw 1294 Cal/2

OD-15
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                   IA NO: GA/1/2021
                                    In CS/163/2020

                          SMT. URMILA KUMARI BOTHRA
                                      VS
                             MR. ASHOK CHAUDHURY

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th April, 2022.

Appearance:

Mr. Jai Kr. Surana, Adv. Mrs. Aindrila Basu, Adv.

...for the plaintiff

Mr. Rupak Ghosh, Adv.

Mr. Ayan Dutta, Adv.

Mr. Bimalendu Das, Adv. Mr. Shoumitra Das, Adv.

...for the defendant

The Court:- This is an application for judgment upon admission. It is

submitted on behalf of the parties that the pleadings have been completed and

the matter is ready for hearing.

List this application on 27 April, 2022.

(RAVI KRISHAN KAPUR, J.)

TO