Avarsekar And Sons Pvt. Ltd., And Ors vs Assets Care And Reconstruction ...
2023 Latest Caselaw 11884 Bom

Bombay High Court

Avarsekar And Sons Pvt. Ltd., And Ors vs Assets Care And Reconstruction ... on 29 November, 2023

Author: Sarang V. Kotwal

Bench: S. V. Kotwal

   Gokhale                                                   1 of 1                      29-wp-2776-23



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CRIMINAL APPELLATE JURISDICTION

             CRIMINAL WRIT PETITION NO. 2776 OF 2023
                               [Avarsekar & Sons Pvt. Ltd. Vs. Assets Care]

  Office Notes, Office                          Court's or Judge's Orders
  Memoranda of Coram,
  appearances, Court's
  orders or directions
  and Registrar's orders

                  Ms. Poonam Ankleshwaria for Petitioner.
                  Mr. Arfan Sait, APP for State/Respondent No.2.
                                                    __________

                               CORAM                : SARANG V. KOTWAL, J.

DATED : 29 NOVEMBER 2023

P. C. :

1. Learned counsel for the Petitioners wants to rely on certain judgments. Therefore, she seeks time to file compilation of Judgments.

2. Permission is granted to file such compilation.

3. Stand over to 22.01.2024.

(SARANG V. KOTWAL, J.)