Vasanta Bajirao Shrikhande vs The Chief Executive Officer, ...
2022 Latest Caselaw 11656 Bom

Citation : 2022 Latest Caselaw 11656 Bom
Judgement Date : 15 November, 2022

Bombay High Court

Vasanta Bajirao Shrikhande vs The Chief Executive Officer, ... on 15 November, 2022

Bench: A.S. Chandurkar, M. W. Chandwani

                                                                 1                                4-CAO-533-2021.odt


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH, NAGPUR
                                              CIVIL APPLICATION (O) NO. 533 OF 2021
                                   IN MISC. CIVIL APPLICATION (REVIEW) ST. NO. 11919 OF 2020
                                             IN WRIT PETITION NO. 3208 OF 2019 (D)
                        (Vasanta Bajirao Shrikhande Vs. The Chief Executive Officer, Zilla Parishad, Nagpur & Ors.)
                    Office Notes, Office Memoranda of Coram,
                    appearances, Court's orders of directions                       Court's or Judge's order
                    and Registrar's orders.
                            Shri H.A. Deshpande, Advocate h/f Ms. R.D. Raskar, Advocate for the applicant/
                    petitioner.

                                  CORAM : A. S. CHANDURKAR AND M.W. CHANDWANI, JJ.

DATE : NOVEMBER 15, 2022.

Since the applicant seeks review of the judgment dated 28/1/2020 in Writ Petition No. 3208/2018 (Coram : R.K. Deshpande and Amit B. Borkar, JJ.), the office to place the application after obtaining suitable orders from the Hon'ble Administrative Judge.

(M.W. CHANDWANI, J.) (A.S. CHANDURKAR, J.)

SUMIT

Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:15.11.2022 17:20