Citation : 2023 Latest Caselaw 25867 ALL
Judgement Date : 21 September, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:183315-DB Court No. - 46 Case :- CRIMINAL REVISION No. - 1568 of 1986 Revisionist :- Shri Ram Opposite Party :- Raj Pal Singh And Others Counsel for Revisionist :- D.P. Singh Hon'ble Ashwani Kumar Mishra,J.
Hon'ble Syed Aftab Husain Rizvi,J.
This revision has been filed challenging the judgment of acquittal dated 30.5.1986, passed by 3rd Additional Sessions Judge, Shahjahanpur, in Sessions Trial No.594 of 1984 (State Vs. Rajpal Singh and another), under Section 302/34 IPC, Police Station Kanth, District Shahjahanpur.
The office has submitted a report, as per which the sole revisionist Shri Ram has died 20 years ago, and the two respondents namely Rajpal Singh and Balister Singh have also died. Death of Rajpal Singh is reported to have occurred about 31 years ago, while Balister Singh was died on 5.12.2019. The communication received by the Chief Judicial Magistrate, Shahjahanpur contains details in that regard.
Since the sole revisionist and both the respondents have already died, this revision abates and is, accordingly, dismissed.
Order Date :- 21.9.2023
Anil
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