Vishal (Minor) vs State Of U.P. And Another
2023 Latest Caselaw 7390 ALL

Citation : 2023 Latest Caselaw 7390 ALL
Judgement Date : 14 March, 2023

Allahabad High Court

Vishal (Minor) vs State Of U.P. And Another on 14 March, 2023

Bench: Sanjay Kumar Pachori




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 2088 of 2020
 

 
Revisionist :- Vishal (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Mohd. Afzal
 
Counsel for Opposite Party :- G.A.,Rajiv Sisodia
 

 
Hon'ble Sanjay Kumar Pachori,J.

None appears for the revisionist as well as opposite party No. 2 even in the revised call, however, learned A.G.A. is present.

Learned A.G.A. pointed out that the revisionist has been acquitted by the Juvenile Justice Board vide judgment dated 31.5.2022, hence, the present revision has become infructuous.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 14.3.2023

T. Sinha

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