Rahul Dixit vs State Of U.P. And 2 Others
2023 Latest Caselaw 19022 ALL

Citation : 2023 Latest Caselaw 19022 ALL
Judgement Date : 25 July, 2023

Allahabad High Court

Rahul Dixit vs State Of U.P. And 2 Others on 25 July, 2023

Bench: Saurabh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:148663
 
Court No. - 52
 

 
Case :- WRIT - A No. - 5006 of 2023
 

 
Petitioner :- Rahul Dixit
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Jitendra Nath Sharma,Pratik Kumar Sharma
 
Counsel for Respondent :- C.S.C.,M.N. Singh,Sanjay Kumar Om
 

 
Hon'ble Saurabh Srivastava,J.

Heard Sri Jitendra Nath Sharma, learned counsel for the petitioner and learned Standing Counsel for the State and perused the record.

Judgment Reserved.

Order Date :- 25.7.2023

Satish

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