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Ram Nayan Verma vs State Of U.P.
2023 Latest Caselaw 1220 ALL

Citation : 2023 Latest Caselaw 1220 ALL
Judgement Date : 11 January, 2023

Allahabad High Court
Ram Nayan Verma vs State Of U.P. on 11 January, 2023
Bench: Syed Aftab Rizvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 
Criminal Misc. Correction Application No. 3 of 2023
 
In
 

 
Case :- CRIMINAL APPEAL No. - 252 of 2022
 

 
Appellant :- Ram Nayan Verma
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Santosh Kumar Tiwari
 
Counsel for Respondent :- G.A.,Pranshu Gupta
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

The judgment/order dated 16.12.2022 will stand corrected as follows:

In the 1st line of 11th paragraph of the order dated 16.12.2022 the name of the appellant "Ram Narayan Verma" be read as "Ram Nayan Verma".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the appellant.

Order Date :- 11.1.2023

Masarrat

 

 

 
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