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Dheeraj Babu vs State Of U.P. And 4 Others
2023 Latest Caselaw 12780 ALL

Citation : 2023 Latest Caselaw 12780 ALL
Judgement Date : 25 April, 2023

Allahabad High Court
Dheeraj Babu vs State Of U.P. And 4 Others on 25 April, 2023
Bench: Ashutosh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 3051 of 2019
 

 
Petitioner :- Dheeraj Babu
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Amit Saxena,Vikarm Singh Yadav,Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,Suresh Kumar
 

 
Hon'ble Ashutosh Srivastava,J.

Sri Vinod Kumar Singh, learned counsel for the petitioner submits that in light of the judgment passed in Writ (A) No.21015 of 2022 (Dheeraj Babu Vs. State of U.P. & 3 others), the present writ petition has been rendered infructuous and prays that the writ petition may be dismissed as infructuous.

In view of the statement made by Sri Vinod Kumar Singh, learned counsel for the petitioner, the writ petition is dismissed as having become infructuous.

Order Date :- 25.4.2023

pks

 

 

 
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