Jiyaul Hasan And Ors. vs Rajpal Singh Engineer In Chief ...
2023 Latest Caselaw 10983 ALL

Citation : 2023 Latest Caselaw 10983 ALL
Judgement Date : 12 April, 2023

Allahabad High Court

Jiyaul Hasan And Ors. vs Rajpal Singh Engineer In Chief ... on 12 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1587 of 2020
 

 
Applicant :- Jiyaul Hasan And Ors.
 
Opposite Party :- Rajpal Singh Engineer In Chief P.W.D. Lucknow
 
Counsel for Applicant :- Laxmi Kant Pathak
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the petitioners, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 12.4.2023

S. Shivhare

Download the LatestLaws.com Mobile App