Citation : 2022 Latest Caselaw 18178 ALL
Judgement Date : 21 November, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 88 Case :- APPLICATION U/S 482 No. - 7632 of 2014 Applicant :- Balkishun Opposite Party :- State of U.P. and Another Counsel for Applicant :- Sanjay Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Syed Aftab Husain Rizvi,J.
Case is taken up in the revised call. None appears on behalf of the applicant. However, learned A.G.A. for the State is present.
In view of the above, this application is dismissed for want of prosecution.
Interim order dated 24.03.2014 stands vacated.
Certify this judgment to the lower Court immediately.
Order Date :- 21.11.2022
MN/-
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