Vinod Kumar vs State Of U.P. & Others
2012 Latest Caselaw 5357 ALL

Citation : 2012 Latest Caselaw 5357 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Vinod Kumar vs State Of U.P. & Others on 30 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54749 of 2012
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 30.10.2012

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