About the Organization
Shobhit Institute of Engineering & Technology – Deemed to be University, Meerut has been granted Deemed-to-be University status by the Government of India.
About the School of Law and Constitutional Studies
School of Law and Constitutional Studies (SLCS) is a constituent department of Shobhit University and is approved by Bar Council of India. The School is imparting legal education since 2013.
It offers courses of BA.LL.B, B.Com.LL.B. (Hons.), BBA.LL.B. (Hons.), LL.B. (3 Yrs. Program), L.L.M (2 Years Program) & LLM (1 Year Program) and Ph.D.
About the Event
Efficacy of ICC and its role, control and prevent the heinous crime of genocide. India is a victim of the crime of genocide since independence.
Though we have thriving democracy and robust criminal justice system, still the crime of genocide is rampant from time immemorial.
It’s is the role of the judiciary, civil society and entire law enforcement agency to work in holistic manner to control this menace and eventually India as a vibrant democracy and its legacy can be fully restored.
The main aim of this expert webinar is:
- To understand the role and function of International Criminal Court.
- To examine the causative factor of genocide and the role of International Criminal Court.
- To understand the challenges before International Criminal Court International Criminal Court.
- To highlight the grey area of the law in enforcement of Judgement made by International Criminal Court.
Topic for the Expert-Talk Webinar
“The International Criminal Court and Crime of Genocide: Past Experiences and Modern Challenges – What can be Learned for India?”
Who is it for?
Students, Academicians , Lawyers , Research Scholars and any other person interested in international criminal court.
General Details
- Mode: Online through Zoom Cloud Meet
- Date: May 6, 2022
- Time: 9 AM to10 AM, IST
- Registration: Free registration through the link at the end of this post for the webinar on International Criminal Court and genocide
Awards
Participants of the webinar shall be awarded with a certificate of participation.
Location
Online through Zoom Cloud Meet
Contact Information
For any query/clarifications, please write at pdas[a]shobhituniversity.ac.in
Click here to register for the webinar on The International Criminal Court and Crime of Genocide

School of Law and Constitutional Studies Expert-Talk webinar
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