LatestLaws.com Partner Event: Law Joint organizes Webinar on 'Importance of Fundamental Rights, DPSP’s & Fundamental Duties in Indian Constitution' on 16th Jan, 2021 @5:00 PM; Register Now!

*LatestLaws.com is a proud Media-Partner of Webinar on 'Importance of Fundamental Rights, DPSP’s & Fundamental Duties in Indian Constitution' organised by Law Joint on the occassion of 71st Republic Day to be held on 16th January, 2021*

ABOUT EVENT

Topic: Importance of Fundamental Rights, DPSP’s & Fundamental Duties in Indian Constitution

Date: 16th January, 2021

Timing: 5:00 PM - 6:00 PM

Chief Guest: Honourable Mr Justice KG Balakrishnan, Former CJI

Guest of Honour:

1. Honourable Mr. Justice Vijender Jain, Former Chief Justice, Punjab&Haryana High Court

2. Honourable Mr. Justice Virender Singh, Former Chief Justice, Jharkhand High Court

Keynote Speaker:

Mr. Naginder Benipal Advocate Member Executive DHCBA

Fees: ₹75/-(Early bird till 14th Jan)
          ₹ 100/- After 15th
(E-Certificate will be provided)

Registration Link: https://forms.gle/AxBzeyuFN3tLV7ZT7

Paytm: 9873312051

GPay : 9811417312
UPI: kaurs939@oksbi

Zoom Link will be sent 1 day before the event on your registered email.

For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com