Tuesday, 14, May, 2024
The Courts Today By LatestLaws.com| 14.05.2024 |
Internship Opportunity under Chamber of Adv. V. Rathod, Mumbai [On-site]: Apply Now!
Volunteering Opportunity at Project Saksham 3.0: Apply by May 18!
Shift dairies away from landfills, ramp up milk testing: High Court directs Chief Secretary, FSSAI
Letter Writing Internship at Project 39, NLU Delhi [Remote; 1 Year]: Apply by May 20
Supreme Court grants Gautam Navlakha bail in Bhima Koregaon Case
Legal Content Writing & Content Development at Lets Learn Law, Noida [Rs 5K; 2 Positions; WFH and WFO]: Apply Now!
वकीलों को सुप्रीम कोर्ट से बड़ी राहत, अब उपभोक्ता अदालत नहीं जा पाएंगे क्लाइंट
Job Post: Research Associate for Free Software Project at NLSIU, Bangalore [6 months; Full-time; Paid]: Apply by May 20
CAM advises Blue Coral Investment Holdings Pte. Ltd Y CIA S.R.C and Arjas Steel Employee Benefit Trust in the sale of their entire shareholding to Sandur Manganese & Iron Ores Limited
EVM की CCTV फुटेज संरक्षित रखने की मांग, हाईकोर्ट ने EC को जारी किया नोटिस
Person can't be detained merely because of non-cooperation: Bombay HC quashes LOC against Man
Job Post: Assistant Commissioner at Tamil Nadu Hindu Religious and Charitable Endowments (Administration) [21 Vacancies; Full-time; On-site]: Apply by May 22
Supreme Court asks HCs, Centre and States to comply with Directions to prevent Unnecessary Arrests and Remand
Supreme Court admits petition on imposition of GST on joint development pacts
Search Now
Tuesday, 14, May, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Punjab Municipal Act, 1911
Home
Bare Act
State Acts and Rules
Punjab State Laws
Punjab Municipal Act, 1911
Prev.
Punjab Municipal Act, 1911
Next
Punjab Municipal Act, 1911
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on Punjab Municipal Act, 1911
Urban Improvement Trust, Bikaner Vs. Gordhan Dass (D) through LRS. & Ors., 2023 Latest Caselaw 821 SC
Association of Vasanth Apartments' Owners Vs. V. Gopinath & Ors., 2023 Latest Caselaw 102 SC
Rajinder Kumar Bansal Vs. Municipal Committee, 2021 Latest Caselaw 332 SC
M/s. Padia Timber Company Pvt. Ltd. Vs. The Board of Trustees of Visakhapatnam Port Trust through its Secretary, 2021 Latest Caselaw 5 SC
State Trading Corpn. India Ltd. Vs. New Delhi Municipal Council [February 03, 2016], 2016 Latest Caselaw 115 SC
M.C.D. & ANR. Vs. M/S. Mehrasons Jewellers (P) Ltd. [August 11, 2015], 2015 Latest Caselaw 512 SC
M/s. Sepal Hotel Pvt. Ltd. Vs. State of Punjab & ANR. [APRIL 22, 2014], 2014 Latest Caselaw 289 SC
Maharashtra Ekta Hawkers Union and another Vs. Municipal Corporation, Greater Mumbai and others [September 9, 2013], 2013 Latest Caselaw 626 SC
ACC Limited (Formerly Known as the Associated Cement Co. Ltd). Vs. Global Cements Ltd. [June 11, 2012], 2012 Latest Caselaw 318 SC
Jitu Patnaik Vs. Sanatan Mohakud & Ors. [March 2, 2012], 2012 Latest Caselaw 164 SC
Municipal Committee, Patiala Vs. Model Town Residents Asson. & Ors [2007] Insc 787 (1 August 2007), 2007 Latest Caselaw 585 SC
Municipal Committee, Patiala Vs. Model Town Residents Asson. & Ors [2007] Insc 786 (1 August 2007), 2007 Latest Caselaw 584 SC
Municipal Corporation Chandigarh & Ors Vs. M/S. Shantikunj Investment Pvt. Ltd [2006] Insc 109 (28 February 2006), 2006 Latest Caselaw 109 SC
Indian Red Cross Society Vs. New Delhi Municipal Committee & Ors [2003] INSC 254 (28 April 2003), 2003 Latest Caselaw 252 SC
Baldev Singh Gandhi Vs. State of Punjab & Ors [2002] INSC 77 (14 February 2002), 2002 Latest Caselaw 77 SC
Tarlochan Dev Sharma Vs. State of Punjab & Ors [2001] INSC 335 (25 July 2001), 2001 Latest Caselaw 335 SC
State of Punjab & Ors Vs. Bhajan Singh & ANR [2001] INSC 119 (27 February 2001), 2001 Latest Caselaw 119 SC
Food Corporation of India Vs. State of Punjab & Ors [2000] INSC 607 (1 December 2000), 2000 Latest Caselaw 602 SC
R.S. Saini Vs. State of Punjab & Ors [1999] INSC 326 (9 September 1999), 1999 Latest Caselaw 326 SC
Notified Area Committee Nangal Township Vs. Bhakra Management Board, Chandigarh & Ors [1999] INSC 244 (4 August 1999), 1999 Latest Caselaw 244 SC
Government Servant Co-Operative House Building Society Vs. Union of India & Ors [1998] INSC 389 (5 August 1998), 1998 Latest Caselaw 389 SC
Sodan Singh Vs. N.D.M.C. & Ors [1998] INSC 63 (4 February 1998), 1998 Latest Caselaw 63 SC
The State of Punjab & Ors Vs. Narajan Dass Doomra Rice & Gen. Mills [1997] INSC 849 (25 November 1997), 1997 Latest Caselaw 765 SC
New Delhi Municipal Committee Vs. Allied Motors Pvt. Ltd. & Ors [1995] INSC 569 (17 October 1995), 1995 Latest Caselaw 559 SC
Bhagwant Rai & Ors Vs. State of Punjab & Ors [1995] INSC 403 (17 August 1995), 1995 Latest Caselaw 396 SC
Indian Oil Corporation Ltd. Vs. Municipal Corporation & ANR [1995] INSC 214 (7 April 1995), 1995 Latest Caselaw 210 SC
New Delhi Municipal Committee Vs. State of Punjab [1994] INSC 507 (4 October 1994), 1994 Latest Caselaw 501 SC
Yogendra Pal Vs. Municipality [1994] INSC 381 (15 July 1994), 1994 Latest Caselaw 376 SC
N.D.M.C. Vs. Statesman Ltd. [1989] INSC 315 (24 October 1989), 1989 Latest Caselaw 315 SC
Sodan Singh Vs. New Delhi Municipal Committee & ANR [1989] NSC 258 (30 August 1989), 1989 Latest Caselaw 258 SC
Click here to view all Supreme Court (SC) Judgements on Punjab Municipal Act, 1911
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs