Friday, 29, Mar, 2024
HC Expounds: ‘A case involving serious allegations of Fraud is to be treated as non-arbitrable and only the Civil Court can decide such a matter,’ Read Judgment
‘Daughter-in-law supposed to be treated as a daughter’; HC directs state to reconsider petition seeking Compassionate Appointment, Read Judgment
मुख्तार अंसारी के जनाजे में शामिल नहीं हो सकेगा बेटा अब्बास! हाईकोर्ट से फिलहाल राहत नहीं
Mukhtar Ansari's death: BJP slams Opposition, SP Chief Akhilesh Yadav demands SC-monitored probe
Cheque issued to pay premium of Policy returned dishonoured: MACT holds Shriram General Insurance 'not liable' for claim [Read Order]
तौकीर रजा की अर्जी पर सुप्रीम कोर्ट में सुनवाई कल, राहत के इंतजार में मौलाना
Court acquits MSEB official in bribery case, cites procedural flaw in sanction for prosecution
Lokayukta can't recommend that an inquiry be entrusted to it only: High Court
Court hands jail terms to 5 bank employees in fraud cases
'ना' कहने पर पेट्रोल डालकर जिंदा जलाने वाले शाहरुख को उम्रकैद, दुमका कांड से हिल गया था देश
Graft Case: Special CBI Court dismisses discharge plea of IAS officer Paramjit Singh
Bombay HC raps State Govt over delay in allotting land for new complex in Bandra
हाईकोर्ट ने MCD को फिर लगाई फटकार, कहा- आपको दिखाना पड़ेगा बाहर का रास्ता
UN Top Court orders Israel to open more land crossings for aid into Gaza
Jailed gangster-politician Mukhtar Ansari dies, Family alleges 'slow poisoning'
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Friday, 29, Mar, 2024
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Payment of Wages Act, 1936
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Payment of Wages Act, 1936
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मजदूरी संदाय अधिनियम, 1936 in Hindi
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Dilbagh Rai Jarry Vs. Union of India & Ors [1973] INSC 198 (5 November 1973), 1973 Latest Caselaw 198 SC
U.P. Electricity Supply Co. Ltd. Vs. Workmen & Ors [1971] INSC 228 (1 September 1971), 1971 Latest Caselaw 228 SC
Vizagapatam Dock Labour Board Vs. Stevedores Association, Vishakhapatnam & Ors [1969] INSC 211 (1 September 1969), 1969 Latest Caselaw 211 SC
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Payment of Wages Inspector Vs. Surajmal Mehta & ANR [1968] INSC 306 (3 December 1968), 1968 Latest Caselaw 306 SC
Click here to view all Supreme Court (SC) Judgements on Payment of Wages Act, 1936
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