Wednesday, 15, May, 2024
- Patanjali Misleading Ads Case: SC reserves order on Contempt Plea against Baba Ramdev, Balkrishna and others
- 'Sorry': Supreme Court rejects plea for termination of over 27-week pregnancy, says foetus has fundamental right to live
- Jackie Shroff moves Delhi HC, objects to insulting memes and 'unauthorised' use of the word 'bhidu'
- हम राजकुमार नहीं, लोगों की सेवा करने के लिए हैं: CJI चंद्रचूड़
- बाबा रामदेव को एक राहत, अब IMA पर भड़का सुप्रीम कोर्ट; कहा- माफी क्यों नहीं मांगी
- Supreme Court allows MLA Abbas Ansari to attend prayer service in remembrance of Mukhtar Ansari
- ICJ to hold hearings over Israel's attack on Rafah at South Africa's behest
- हाईकोर्ट ने जिला न्यायालय में रोकी 10 वकीलों की एंट्री, जानें क्या है वजह
- Delhi Excise Policy Case: High Court lists for July 11 Arvind Kejriwal's plea against ED summons
- मुख्तार अंसारी का बेटा पारिवारिक श्रद्धांजलि समारोह में हो सकेगा शामिल, सुप्रीम कोर्ट ने दी इजाजत
- Panchkula land grab case: Court awards 3 year jail term to Sukhwinder Singh
- Donald Trump Hush Money Trial: Michael Cohen admits he ‘lied’ and ‘bullied’ people for his Ex-Client
- 'गिरफ्तारी का आधार नहीं बताया गया...', सुप्रीम कोर्ट ने दिया Newsclick के एडिटर प्रबीर पुरकायस्थ की रिहाई का आदेश
- Delhi High Court reverses Acquittal of 'Monster' Father for Raping Minor Daughter
- मरने के बाद न्याय: पेंशन लाभ के लिए 21 साल लड़ा जेई... चार साल पहले मौत भी आई, अब हाईकोर्ट ने दिया इंसाफ
