Thursday, 09, May, 2024
 
 
 
Expand O P Jindal Global University
 

सभापति और उपसभापति तथा अध्यक्ष और उपाध्यक्ष के वेतन और भत्ते, Constitution of India, Article 97 ( Article 97 Constitution of India: Salaries and allowances of the Chairman and Deputy Chairman and the Speaker and Deputy Speaker )


 

राज्य सभा के सभापति और उपसभापति को तथा लोकसभा के अध्यक्ष और उपाध्यक्ष को, ऐसे वेतन और भत्तों का जो संसद‌, विधि द्वारा, नियत करे और जब तक इस निमित्त इस प्रकार उपबंध नहीं किया जाता है तब तक ऐसे वेतन और भत्तों का, जो दूसरी अनुसूची में विनिर्दिष्ट हैं, संदाय किया जाएगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz