Thursday, 09, May, 2024
 
 
 
Expand O P Jindal Global University
 

संघ की कार्यपालिका शक्ति, Constitution of India, Article 53 ( Article 53 Constitution of India: Executive power of the Union )


 

संघ की कार्यपालिका शक्ति राष्ट्रपति में निहित होगी और वह इसका प्रयोग इस संविधान के अनुसार स्वयं या अपने अधीनस्थ अधिकारियों के द्वारा करेगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz