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Imperial Library (Change of Name) Act, 1948


 

India code link to Imperial Library (Change of Name) Act, 1948

Imperial Library (Change of Name) Act, 1948
1. Short title
2. Imperial Library to be known as National Library.

An Act to change the name of the Imperial Library.

[8th September, 1948.]

WHEREAS it is expedient to change the name of the Imperial Library;

It is hereby enacted as follows :—

1. Short title. -This Act may be called the Imperial Library (Change of Name) Act, 1948.

2. Imperial Library to be known as National Library. - On and after the commencement of this Act, the Imperial Library shall be known as "the National Library", and any reference to the Imperial Library in any law for the time being in force or in any indenture, instrument or other document shall be construed as a reference to the National Library.

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