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Imperial Library (Indentures Validation) Repeal Act, 2002


Imperial Library (Indentures Validation) Repeal Act, 2002 1. Short title. 2. Repeal of Act 1 of 1902. [9th December, 2002]

An Act to repeal the Imperial Library (Indentures Validation) Act, 1902.

BE it enacted by Parliament in the Fifty-third year of the Republic of India as follows:-

1. Short title.-This Act may be called the Imperial Library (Indentures Validation) Repeal Act, 2002.

Repeal of Act 1 of 1902. 2. Repeal of Act 1 of 1902.-The Imperial Library (Indentures Validation) Act, 1902 is hereby repealed.

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