When any subordinate police officer has made any investigation under this Chapter, he shall report the result of such investigation to the officer in charge of the police station.
Friday, 05, Jun, 2026
- Internship Opportunity at SAC Legal LLP, New Delhi [June – September; Litigation & Commercial Disputes]: Apply Now!
- SC Issues Contempt Notice to AIIMS Acting Director, says Acting Capacity Does Not Dilute Responsibility
- Call for Chapters for Book: Justice Beyond Courts – ADR in an Age of Legal Innovation: Submit Abstract by June 20
- बिना सुनवाई तोड़फोड़ नहीं कर सकते; राजोकरी में DDA के ऐक्शन पर हाईकोर्ट सख्त
- Online Internship Opportunity with Shashank Reddy, Advocate at Supreme Court of India and High Court for The State of Telangana [1 – 2 Months]: Apply by June 15
- Internship Opportunity at Parinam Law Associates [4 Weeks; Mumbai, Delhi & Pune]: Details Inside!
- ‘AI Challenges the Foundations upon which Modern International Law was constructed’: CJI Surya Kant
- CfP: LHSS Journal by MNLU, Mumbai [Volume I, Issue 2, 2026]: Submit by June 30!
- Why Not Approach High Courts First? SC declines plea seeking Filling of Vacancies in State Human Rights Commissions
- आदेशों की अनदेखी बर्दाश्त नहीं...', यूपी के वरिष्ठ अधिकारियों के रवैये पर हाईकोर्ट की फटकार
- वाशु भगनानी को झटका, है जवानी तो इश्क होना है की रिलीज को कोर्ट से राहत
- Internship Opportunity at OutofCourt.in [Mediation; Online; 4 Weeks; 15 Positions]: Apply Now!
- JOB POST: Associate/ Senior Associate at DSK Legal, Mumbai [Project & Infrastructure; PQE 3-6 Years]: Apply Now!
- हाईकोर्ट : वैज्ञानिक साक्ष्य के अभाव में दुष्कर्म-हत्या के आरोपी को मिली जमानत
- हाईकोर्ट से 'कॉकरोच जनता पार्टी' को राहत, प्रदर्शन के खिलाफ याचिका पर तत्काल सुनवाई से इनकार
