[See section 35(3)]
| Serial No....... |
Police Station......... |
To,
......................
[Name of the Accused/Noticee]
........................
[Last known Address]
........................
[Phone No./Email ID (if any)]
In pursuance of sub-section (3) of section 35 of the Bharatiya Nagarik Suraksha Sanhita, 2023, I hereby inform you that during the investigation of FIR/ Case No ............... dated ............... u/s .................... registered at Police Station .................., it is revealed that there are reasonable grounds to question you to ascertain facts and circumstances from you, in relation to the present investigation. Hence you are directed to appear before me at ................. AM/ PM on............... at
Police Station.
Name and Designation of the Officer In charge
(Seal)
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