CIArb India Annual Conference- “Corporate Dispute Resolvers: The Role of General Counsel, Professionals and the Industry” on July 15, 2023 at The Lalit, New Delhi.
LatestLaws.com is Proud Media Partner for the Conference.
Indian Dispute Resolution Centre is proud Supporting Organization.
*Free Registration*
The inaugural session will have the following speakers:
1.Nusrat Hassan, Secretary, CIArb India & Managing Partner at Dentons Link Legal
2. Dr. Lalit Bhasin, Chairman-CIArb India & Managing Partner at Bhasin & Co.
3. Mr. John. S Bassie, Global President of CIArb
4. Hon’ble Mr. Justice Madan B. Lokur, Former Judge, Supreme Court of India and Judge at Supreme Court of Fiji
5. Tejas Karia, FCIArb, Director-CIArb India & Partner at Shardul Amarchand Mangaldas & Co
Register here:
https://lnkd.in/dvcghAxq
More details in the flyer below:
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