Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

कुछ आकस्मिकताओं में राज्यपाल के कृत्यों का निर्वहन, Constitution of India, Article 160 ( Article 160 Constitution of India: Discharge of the functions of the Governor in certain contingencies. )


 

राष्ट्रपति ऐसी किसी आकस्मिकता में, जो इस अध्याय में उपबंधित नहीं है, राज्य के राज्यपाल के कृत्यों के निर्वहन के लिए ऐसा उपबंध कर सकेगा जो वह ठीक समझता है।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter