Six judges of the Supreme Court are suffering from swine flu, following which they didn't attend court, an Supreme court judge said on Tuesday.
Justice DY Chandrachud, while conducting the court proceedings, announced that all Top court judges held a meeting with Chief Justice of India, SA Bobde, over the case of six of their colleagues infected by H1N1 virus.
An Top court judge, Sanjiv Khanna, came to the court wearing a mask.
Justice Chandrachud said that it was decided that the Supreme court will make vaccines available for innoculation of lawyers.
The Chief Justice suggested during the meeting that lawyers as well as bar association chief should also take the initiative for preventive measures against the disease, Justice Chandrachud added.
Meanwhile, a meeting was held with Supreme Court bar association president, Dushyant Dave to tackle the health emergency.
Dave told News Agency that some foreign delegation members who participated in a judicial conference in the Top court complex recently were infected by the virus.
Two of the judges suffering from swine flu are on the nine-judge Constitution Bench hearing the Sabrimala verdict case, the hearing of which has been delayed as a result.
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