RAJYA SABHA
LIST OF BUSINESS
[Wednesday, September 23, 2020]
I. LEGISLATIVE BUSINESS
BILLS FOR CONSIDERATION & PASSAGE
1. The Foreign Contribution (Regulation) Amendment Bill, 2020
Shri Amit Shah to move that to move that the Bill further to amend the Foreign contribution (Regulation) Act, 2010, as passed by Lok Sabha, be taken into consideration.
Also to move that the Bill be passed.
2. The Bilateral Netting of Qualified Financial Contracts Bill, 2020
Smt. Nirmala Sitaraman to move that:
The Bill to ensure financial stability and promote competitiveness in Indian financial markets by providing enforceability of bilateral netting of qualified financial contracts and for matters connected therewith or incidental thereto, as passed by Lok Sabha, be taken into consideration.
Also to move that the Bill be passed.
3. The Appropriation (No.3) Bill, 2020
Smt. Nirmala Sitaraman to move that:
The Bill to provide for the authorization of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2017, in excess of the amounts granted for those services and for that year, as passed by Lok Sabha, be taken into consideration.
Also to move that the Bill be returned.
4. The Appropriation (No.4) Bill, 2020
Smt. Nirmala Sitaraman to move that:
The Bill to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2020-2021, as passed by Lok Sabha, be taken into consideration.
Also to move that the Bill be returned.
II. PAPERS TO BE LAID ON THE TABLE
List of some Ministers to lay papers on the Table:
1. SHRI RAJ NATH SINGH for Ministry of Defence;
2. SHRIMATI SMRITI ZUBIN IRANI for Ministry of Textiles;
3. DR. HARSH VARDHAN for Ministry of AYUSH;
4. SHRI PRAKASH JAVADEKAR for Ministry of Information and Broadcasting;
5. SHRI PRAHALAD SINGH PATEL for Ministry of Culture;
6. SHRI RAJ KUMAR SINGH for Ministry of Skill Development and Entrepreneurship;
7. GENERAL (RETD.) V.K.SINGH for Ministry of Road Transport and Highways;
8. SHRI DANVE RAOSAHEB DADARAO for Ministry of Consumer Affairs, Food and Public Distribution;
9. SHRI PARSHOTTAM RUPALA for Ministry of Agriculture and Farmers Welfare;
10. SADHVI NIRANJAN JYOTI for Ministry of Rural Development;
11. SHRI ANURAG SINGH THAKUR for Ministry of Finance; and
12. SHRI RATTAN LAL KATARIA for Ministry of Social Justice and Empowerment.
And Others
III. STATEMENTS BY MINISTERS
1. SHRIMATI SMRITI ZUBIN IRANI to make a statement regarding Status of implementation of recommendations contained in the Second and Sixth Reports of the Department-related Parliamentary Standing Committee on Labour on Demands for Grants (2019-20) and Demands for Grants (2020-21) respectively, pertaining to the Ministry of Textiles.
2. DR. HARSH VARDHAN to make a statement regarding Status of implementation of recommendations contained in the Three Hundred and Twenty-seventh Report of the Department-related Parliamentary Standing Committee on Science and Technology, Environment and Forests and Climate Change on Demands for Grants (2020-21), pertaining to the Department of Biotechnology, Ministry of Science and Technology.
3. SHRI PRAKASH JAVADEKAR to make a statement regarding Status of implementation of recommendations/observations contained in the Eighth Report of the Department-related Parliamentary Standing Committee on Information Technology on Demands for Grants (2020-21), pertaining to the Ministry of Information and Broadcasting.
4. DR. JITENDRA SINGH to make a statement regarding Status of implementation of recommendations/observations contained in the Two Hundred and Twenty-fifth Report of the Department-related Parliamentary Standing Committee on Home Affairs on Demands for Grants (2020-21), pertaining to the Ministry of Development of North Eastern Region.
And others.
IV. REPORT OF THE STUDY VISIT OF THE COMMITTEE ON THE WELFARE OF SCHEDULED CASTES AND SCHEDULED TRIBES
SHRI RAMKUMAR VERMA, SHRIMATI KANTA KARDAM to lay on the Table, a copy (in English and Hindi) of the Report of the Study Visit of the Committee on the Welfare of Scheduled Castes and Scheduled Tribes to Guwahati, Itanagar, Imphal and Kolkata during November, 201
Read Business of Rajya Sabha [23/09/2020]@LatestLaws.com
