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LRD facility of Rs. 450 crores sanctioned by Large Global Multinational Bank in India to Manyata Promoters Private Limited


sng and Partners (2).png
13 Jul 2024
Categories: Latest News Law Firm News

SNG & Partners has advised a large global multinational bank in India in relation to green loan facilities amounting to INR. 450 Crores sanctioned to Manyata Promoters Private Limited for its green project namely Embassy Manyata Business Park, located at Bengaluru.

SNG has provided legal advisory and documentation support; negotiating and finalizing the facility and security documents for the same. The SNG team had coordinated well with the lender and the borrower to settle documents in a timely manner.

The transaction was advised by Mr. Ashok Satyanathan (Partner), Ms. Hetal Sheth (Associate Partner), Ms.  Aishani Nayak Sheth (Senior Associate) and Ms. Saloni Shah (Associate).lates



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