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CAM advises Zenex Animal Health India Private Limited (Zenex) in 100% acquisition of Ayurvet Limited (Ayurvet)


Cyril Amarchand Mangaldas
05 Feb 2024
Categories: Latest News Law Firm News

February 05, 2024, Mumbai: Cyril Amarchand Mangaldas assisted Zenex with legal due diligence, drafting and negotiation of the transaction documents associated with the acquisition of 100% stake in Ayurvet.

The General Corporate, Real Estate and Finance teams of Cyril Amarchand Mangaldas advised on the transaction.

The transaction team was led by Ravi Shah, Partner; with support from Bhakti Madan, Senior Associate; and Dhwani Shah, Associate.

The team led by Ashish Jain, Partner; with support from Karan Sharma, Principal Associate; Siddhant Sharma, Senior Associate; and Ena Kapur, Associate, advised on real estate related aspects of the transaction.

Lakshmi Prakash, Partner with support from Krithika Srinivasan, Associate, advised on the financing related aspects of the transaction.

Other advisors to the transaction included Juris Legal (acted as legal counsel for Ayurvet).

The transaction was closed on 14th December 2023.



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