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Actor Nawazuddin Siddiqui's wife sends Legal Notice to him demanding Divorce


Nawazuddin Siddiqui.jpg
18 May 2020
Categories: Latest News

Bollywood actor Nawazuddin Siddiqui, who has been the talk of the town for travelling to his hometown Budhana amidst the lockdown seems to have grabbed everyone's attention once again. According to reports making rounds on the internet, Nawaz's wife Aaliya Siddiqui has sent him a legal notice seeking divorce and maintenance from him.

According to a report in Navbharat Times, Aaliya's lawyer has revealed that his client had sent the legal notice on 7th May itself but due to the current given situation, she had also sent the actor a notice separately on 13th May. He also termed that the details in the notice as confidential and sensitive and didn't reveal much details about it.

Nawazuddin and Aaliya have been married for over a decade and also have two kids together. While no response has been received from Nawaz's side, Aaliya's lawyer also said that legal action will be taken if the actor fails to respond within the next fifteen days.

Meanwhile, the 'Kick' actor has been quarantined at home for the next 14 days as he travelled to his hometown of Budhana in Uttar Pradesh's Muzaffarnagar district to be by his mother's side.

Taking to social media, Nawazuddin had tweeted, "Due to the recent loss of my younger sister, my mother who is 71-years-old, got an anxiety attack twice. We have followed all the guidelines given by the State Government. We are home quarantined at our hometown Budhana. Please stay home, stay safe."

Pic Credit: Koimoi

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