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Breach of International Law: EU launches legal action against UK for changing Brexit negotiations


Brexit
17 Jun 2022
Categories: International News

The European Union is launching legal action against the UK in response to unilateral moves to rewrite parts of the Northern Ireland Protocol in the post-Brexit deal between both sides, the bloc's executive branch said Wednesday.

The proposed UK bill seeks to remove customs checks on some goods entering Northern Ireland from the rest of the UK. That will override parts of the trade treaty that Prime Minister Boris Johnson signed with the EU less than two years ago.

The EU believes that the UK's unilateral decision is violating international law. The so-called Northern Ireland Protocol is the part of the Brexit deal, which keeps Northern Ireland in the EU's single market for goods.

The 27-nation bloc will restart the infringement procedure launched against the UK government last year after Britain unilaterally extended a grace period that applies to trade on the island of Ireland.

The action had been put on hold in September 2021 as both parties tried to find joint solution. In addition, the EU will kick off further action against the UK for a perceived failure to carry out necessary controls under the EU rules, and to provide trade statistics data as required under the protocol.

In the final stages of an infringement procedure, which can last for months, the European Commission can refer such cases to the bloc's highest court. The European Court of Justice has jurisdiction to rule on matters of EU law in Northern Ireland.

Northern Ireland is the only part of the UK that shares a border with an EU country — the Republic of Ireland. When Britain left the EU and its borderless free-trade zone, the two sides agreed to keep the Irish land border free of customs posts and other checks because an open border is a key pillar of the peace process that ended decades of violence in Northern Ireland.

Instead, to protect the EU's single market, there are checks on some goods, such as meat and eggs, entering Northern Ireland from the rest of the UK.

British unionists in Northern Ireland say the new checks have put a burden on businesses and frayed the bonds between Northern Ireland and the rest of the UK -- seen by some unionists as a threat to their British identity.

Britain's Conservative government says the Brexit rules also are undermining peace in Northern Ireland, where they have caused a political crisis. Northern Ireland's main unionist party is blocking the formation of a new power-sharing government in Belfast, saying it won't take part until the Brexit trade rules are scrapped.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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