Wednesday, 10, Jun, 2026
उच्च न्यायालय का ऐतिहासिक फैसला: 8 दिन की अवैध हिरासत पर योगी सरकार को झटका, पीड़ित को ₹2 लाख मुआवजा देने का आदेश
‘Hinduism Is Not So Fragile’: You cannot use Criminal Courts to settle Religious Practice Disputes, says Court
Child Born out of Rape has a Right to DNA Test to confirm Paternity, Rules SC
Once Limitation of 60 days and additional 28 days Expires, No Appeal can be filed under IBC, Rules SC
सपना चौधरी को दिल्ली की अदालत ने दी अंतरिम राहत, पति को मिलने से रोका, ससुराल छोड़ मायके में रह रहीं डांसर
हाई कोर्ट का बड़ा फैसला, डेरा समाध ट्रस्ट में करोड़ों के गबन की FIR रद करने से इनकार
JOB POST: Research Associates of Law at HPNLU, Shimla [Contractual; Salary Rs. 50k / Month]: Apply by June 16, 2026!
Judicial Relief cannot be secured through Suppression of Facts: HC fines Cop ₹1 Lakh
Court Awards Jail Term and Rs.5 Lakh Fine in Cheque Bounce Case Conviction
हाई कोर्ट का बड़ा फैसला: यरवदा मानसिक अस्पताल में पति की हत्या पर महाराष्ट्र सरकार को 22 लाख मुआवजे का आदेश
Special Police Force Launched for Women Safety
दरगाह है तो वक्फ बोर्ड की मनमर्जी नहीं चलेगी, हाईकोर्ट ने वक्फ संपत्ति से जुड़े दावे को किया खारिज
जस्टिस गौतम पटेल को मिल रही धमकियों पर CJI सूर्यकांत ने लिया संज्ञान, सुरक्षा देने की अपील
सूरजमुखी खरीद पर अब हाईकोर्ट में सुनवाई 16 जून को तय
Call for Chapters: Book on ‘Reimagining Legal Education’ by Lincoln College of Law, Sirhind, Punjab [ISBN Publication]: Submit by June 28!
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Wednesday, 10, Jun, 2026
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Fests, MUNs and Other Competitions
Fests, MUNs and Other Competitions
1st ALSB National-Level Legal Policy Drafting and Presentation Competition, 2026 by Amity University Bengaluru [Cash Prizes of Rs. 15k]: Register by June 30
06 Jun, 2026
1st National Virtual Judgment Writing & Judicial Reasoning Competition 2026 by Amity Law School, Amity University Bengaluru [Cash Prizes of Rs. 12k]: Register by June 5
28 May, 2026
1st International Article Writing Competition by DPIIT-IPR Chair, NLUJAA in collaboration with The LawCademy [Virtual; Cash Prizes of Rs. 15k]: Submit by July 20
27 May, 2026
State Level Patent Drafting Competition 2026 by Faculty of Law, GLS University [Hybrid; Aug 1; Cash Prizes of Rs. 47k]: Register by June 7
19 May, 2026
1st Justice J.S. Verma National Blog Writing Competition 2026 by Uttar Pradesh State Institute of Forensic Science (UPSIFS), Lucknow [Online; Cash Prizes Upto Rs. 5k + Internship]: Submit by May 22
25 Apr, 2026
3rd Legislative Drafting and Presentation Competition, 2026 by NUSRL, Ranchi [Exciting Rewards and Cash Prizes; Hybrid]: Register by April 25!
22 Apr, 2026
NMIMS – Legal Luxe IP Contract Drafting Competition & Conclave 2026 by SVKM’s NMIMS Navi Mumbai [Online; April 25 – 26]: Register by April 21
16 Apr, 2026
1st National Mediation Competition 2026 at MKPM RV Institute of Legal Studies, Bengaluru [May 14 – 15; Cash Prizes of Rs. 52.5k]: Provisional Registration by April 24!
16 Apr, 2026
Policy Deck Competition by Kautilya Society, RMLNLU, Lucknow: Submit by April 22, 2026!
06 Apr, 2026
REVA 2026 – Academic Competitions by DNLU, Jabalpur [April 11 – 13]: Register by April 5
02 Apr, 2026
Vidhitaksh Judicium – Inter-College Judgment Writing Competition at Hindi Vidya Prachar Samiti’s College of Law, Mumbai [April 11; Cash Prizes of Rs. 5k]: Register Now!
30 Mar, 2026
Article Writing Competition by VidhiMitra, the Legal Aid Cell, DNLU, Jabalpur [C...
30 Mar, 2026
National Socio-Legal Blog Writing Competition 2026 by SSSIS at RGNUL, Punjab [In...
28 Mar, 2026
Online Poster Making Competition by The Legal Services Committee (LSC), NLU Delh...
24 Mar, 2026
1st RTI Drafting Competition by Panjab University [Online]: Submit by March 12!
14 Mar, 2026
Lex Ultima 2026 – National Law Fest by SDM Law College, Mangaluru [Offline; April 24 – 26; Cash Prizes of Rs. 1.5 L]: Register by March 31
10 Mar, 2026
2nd NLIU-CRIL Article Writing Competition 2026 at CRIL, NLIU Bhopal [Cash Prizes of Rs. 27.5k]: Register by March 20
27 Feb, 2026
3rd Research Paper Writing Competition by MMSSCLC Pune [Cash Prizes of Rs. 12k]: Submit Abstract by Feb 28
27 Feb, 2026
M.K. Nambyar Memorial 7th NUALS International Mari... ...
26 Feb, 2026
4th NATIONAL CLIENT COUNSELLING COMPETITION | CNLU... ...
26 Feb, 2026
TAMIL NADU LEGAL RIGHTS CONSORTIUM (TNLRC) BROCHUR... ...
26 Feb, 2026
8th RGNUL Sports and Entertainment Law Mediation C... ...
11 Feb, 2026
1st ADR Research Paper Writing Competition 2026 by... ...
11 Feb, 2026
VidhiUtsav 2026 – UPES Law Fest ...
07 Feb, 2026
Lex Scripta 2026- A Judgement Writing Competition... ...
05 Feb, 2026
Nyāya Udghosh 2026- National Judgment Writing Comp... ...
02 Feb, 2026
3rd Legal Justice Quest | NLIU-LAC & IDIA MP Chapt... ...
15 Jan, 2026
3RD NLIU AGREEMENT DRAFTING AND PRESENTATION COMPETITION, 2026
25 Dec, 2025
1st NLIU-Trilegal National Article Writing & Presentation Competition on Labour & Employment Laws (NTC-LEL), 2026
25 Dec, 2025
2nd National Article Writing Competition on Commercial Laws by The Concords
25 Dec, 2025
Eleventh International Criminal Trial Advocacy Competition by Symbiosis Law School, Pune [April 2- 5, 2026]
23 Dec, 2025
Virtual Judgement Writing Competition by Gujarat Law Society [Cash Prizes Upto Rs. 18k]: Register by Dec 27!
15 Dec, 2025
2nd NLIU - CHANDHIOK & MAHAJAN ARTICLE WRITING COMPETITION, 2025
24 Nov, 2025
4th National Mediation Competition 2026 | Chanakya National Law University, Patna
17 Nov, 2025
6th Online Quiz Competition by The Constitutional Law Society, Faculty of Law, Integral University [Nov 20; Win Exciting Prizes]: Register by Nov 19
24 Oct, 2025
1st Research Note Competition 2025 by NLIU, Bhopal [Prize Upto Rs. 6K]: Submit by Oct 28
23 Oct, 2025
2nd National Blog Writing Competition organized by the Centre for Policies, Laws and Agenda (CPLAN), NUSRL, Ranchi [Cash Prizes of Rs. 9k]: Register by Oct 20
09 Oct, 2025
Dharmashastra National Law University (DNLU), Jabalpur, is proud to organize Nyayanama 2025 – Academic Simulation by CCL on 22–23 November 2025
09 Oct, 2025
7th National Online Quiz Competition on Consumer Protection Law by The Chair on Consumer Law, National Law University Delhi [Online; Oct 26; Cash Prizes of Rs. 12k]: Register by Oct 20
01 Oct, 2025
1st All India Judgment Writing Competition 2025 by Chanakya Moot Court Society (CMCS), Chanakya University, Bengaluru [Nov 26]: Register by Oct 13
30 Sep, 2025
3rd VGU R.K. Rastogi Memorial Negotiation Competition by Vivekananda Global University, Jaipur [Oct 11-12; Cash Prizes Upto Rs. 70k]: Register Now!
24 Sep, 2025
5th RGNUL Negotiation Competition, 2025: Register by 5 October
24 Sep, 2025
DNLU Library Presents: National Book Review Competition
06 Sep, 2025
1st Contract Drafting Competition 2025 by NMIMS Hyderabad in Collaboration with Fashion Law Journal [Prize upto Rs. 7k and Other Prizes]: Register by Sept 15
05 Sep, 2025
Blog Writing Competition, 2025 by Canonsphere Law Review in collaboration with IMS UNISON University, Dehradun: Register by Sept 25
04 Sep, 2025
2nd National Article Writing Competition on Antitrust Laws by MNLU, Mumbai: Register by September 20
20 Aug, 2025
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