The Article Writing Competition is being organised with the objective of promoting research, analysis, and academic writing on contemporary legal issues.
The competition seeks to encourage students to critically engage with emerging developments in law and policy and to articulate their arguments in a structured and scholarly manner.
The competition is proposed to be open to students enrolled in undergraduate and postgraduate law programmes.
The broad proposed theme for the competition is: Contemporary Challenges in Law and Justice.
Participants may write on any topic falling within the broad contours of the above theme. Illustrative sub-themes may include:
These sub-themes are only indicative and not exhaustive.
Interested candidates can register & submit entries via the link given at the end of the post.
Ms. Isha Mehrotra, Convenor: +91 89570 32093
Ms. Alfisha Nayab, Co-convenor: +91 87709 41031
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