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7th National Online Quiz Competition on Consumer Protection Law by The Chair on Consumer Law, National Law University Delhi [Online; Oct 26; Cash Prizes of Rs. 12k]: Register by Oct 20


National online quiz competition on consumer protection law.png
01 Oct 2025
Categories: Fests, MUNs and Other Competitions

About the Quiz

The Seventh Edition of the National Online Quiz Competition on Consumer Protection Laws will be organised by the Chair on Consumer Law, National Law University Delhi, under the aegis of the Department of Consumer Affairs, Ministry of Consumer Affairs, Food & Public Distribution, Government of India, on 26th October 2025. The Competition will be conducted online via live video conferencing.

Who can participate

  • Undergraduate students from any discipline may participate individually.
  • Up to three (3) students per College/University may register; shortlisting is on a first-come-first-served basis.

Format & schedule

  • Stage 1 (Preliminary): 30 MCQs, 20 minutes.
  • Stage 2 (Final): Live video-conferencing for shortlisted candidates.

Awards & certificates

  • 1st: ₹6,000 | 2nd: ₹4,000 | 3rd: ₹2,000
  • Certificates of Participation for all other participants.
  • Note: Previous winners of any edition are not eligible for 2025.

Registration

  • Closes: 20 October 2025, 11:59:59 p.m. IST.
  • How to register: Use the online form/QR provided in the enclosed brochure.

Contact

For queries, write to consumerquiz.nludelhi@gmail.com.

Click here to register.

Download Brochure



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