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CCI approves acquisition of shareholding in Delanord Investments by Abu Dhabi Ports Company


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06 Dec 2023
Categories: Did you know

The proposed combination envisages acquisition of shareholding of Delanord Investments Limited (Delanord) by Abu Dhabi Ports Company PJSC (Abu Dhabi Ports Company).

Abu Dhabi Ports Company, directly or indirectly, is engaged in the operation of ports and terminals, provision of short-sea vessel operation services, provision of non-vessel operating common carrier (NVOCC) services, and provision of freight forwarding services.

Delanord, directly or indirectly, is engaged in the provision of short-sea vessel operation services, NVOCC services, and in-land transportation services.

Detailed order of the Commission will follow.

 

Source



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