Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Concept of Promissory Estoppel under Indian Contract Act By: Mansi Maurya


Indian Contract Act
30 Jun 2018
Categories: Articles

June 30, 2018:

Concept of Promissory Estoppel under Indian Contract Act By Mansi Maurya (Download PDF) 

The Author, Mansi Maurya is a student of 2nd year student of Dr. Shakuntala Misra National Rehabilitation University, Lucknow, UP. She is currently interning with LatestLaws.com.

Concept of Promissory Estoppel Under Indian Contract Act by Mansi Maurya by Latest Laws Team on Scribd



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter