The National University of Advanced Legal Studies opened a new chapter in legal education in the state by reaching an arrangement with the High Court sitting judges to take classes for its law students as adjunct professors. Seven sitting judges have been appointed as adjunct professors.
A Hariprasad, A Muhammed Musthaque, A K Jayasankaran Nambiar, Anil K Narendran, Sunil K Thomas, B Sudheendra Kumar & Devan Ramachandran will be taking classes for students. Besides, retd Chief Justice of Sikkim HC Pious Kuriakose, retd Justice & former director of Kerala Judicial Academy K T Sankaran, senior advocates like K B Muhammed Kutty, T P M Ibrahim Khan, S Radhakrishnan, Pauly Mathew Murikkan, Nagaraj Narayanan & former Legislative Secretary M C Valson have also been appointed adjunct professors as per Section 20 (v) of National University of Advanced Legal Studies Act. As per the arrangement, adjunct professor Justice Sunil Thomas engaged a class on Transfer of Property Act. Apart from adjunct professors, Pradeep K P, Thushara James, Abraham T Mechinkara & Shyamkumar A M have also been appointed.
New teachers
A Hariprasad, A Muhammed Musthaque, A K Jayasankaran Nambiar, Anil K Narendran, Sunil K Thomas, B Sudheendra Kumar & Devan Ramachandran will be taking classes for students.
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