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Shardul Amarchand Mangaldas & Co. advised EDF on Indian tax aspects on its acquisition of steam nuclear activities from GE Vernova


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13 Jun 2024
Categories: Latest News Law Firm News

Shardul Amarchand Mangaldas & Co. advised EDF on Indian tax aspects of EDF’s acquisition of GE Vernova’s nuclear activities relating to conventional island of nuclear power plants.

This acquisition will enable the EDF Group to acquire key technologies and skills for the nuclear industry and European energy security. The deal was closed on May 31, 2024.

The transaction team advised on the Indian tax aspects and was led by Gouri Puri, Partner; Rahul Yadav, Principal Associate; and Nimish Malpani, Senior Associate.



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