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ABOUT THE HOST INSTITUTES
Dr. Rohini Kanta Barua Law College popularly known as RKB Law College was established in the year 1976. The college is situated in the heart of Dibrugarh town and offers three (3) Years LL.B Degree under the Dibrugarh University. The college is permanently affiliated to Dibrugarh University and approved by the Bar Council of India (BCI), New Delhi.
The college offers a rich environment for studying law and prepares students to enter into legal profession.
Kokrajhar Law College was founded in the year 1985 by Advocate Niranjan Kr. Narzary of Kokrajhar. Currently the college offers 3 (three) years LL.B Degree Course. KLC is permanently affiliated with Gauhati University and is recognized by the Bar Council of India.
The Governing Body manages the college being registered under the Societies Registration Act, XXI of 1860 and formed as per the guidelines of Gauhati University and The Assam Non – Government College Management Rules, 2001. KLC offers a learning atmosphere with requisite infrastructure along with E – Journals as a mode of online learning too.
ABOUT THE PROGRAMME
Intellectual property rights (IPR) i.e., the rights acquired by someone for his/her intangible creations has immense contribution towards socio economic prosperity of a nation and thereby in the whole nation building process. Therefore, a nation’s ability to transact knowledge/innovation of its people into wealth determines the future of a country.
So, a fair, strong legal regulatory measure on IPR is a sine que non for encouraging innovation. This workshop is an attempt to create a platform to disseminate awareness on significance of different types of IPR for people engaging in different field and legal protection available for such right in India in the globalised knowledge economy.
FOR WHOM
The workshop is open for Faculty members, Inventors, Lawyers, Research scholars, Authors, Company personals & Students.
REGISTRATION
PAYMENT DETAILS: Registration fee:
Students Others
Rs. 250/- (Two hundred fifty only) Rs. 350/- (Three hundred fifty only)
Payment shall be made through net banking or any other E-mode such as GOOGLE PAY/ PHONE PE/ UPI/ PAYTM in the following account:
Account Name: M/PRIN KOKRAJHAR LAW COLLEGE
Account No.: 11029617237
IFSC Code: SBIN0000119
Branch Name: STATE BANK OF INDIA, KOKRAJHAR MAIN BRANCH.
LAST DATE OF REGISTRATION: 06th July, 2020
HOW TO APPLY: After making payment, applicant can enroll themselves by filling the application form through the link: Click Here
IMPORTANT INFORMATION
E- certificate will be provided to all the participants who actively participate for all the five days.
Assignments will be given based on the technical sessions by the resource persons.
ORGANISING COMMITTEE
Chairperson
Dr. Gautomi Dutta Borah
Principal, Dr. R.K.B Law College
Deputy Chairperson
Ms Preeta Brahma
Principal i/c , Kokrajhar Law College
Co- Convenors
Shilpi Gupta Duhita Swargiary
IQAC, Coordinator IQAC, Coordinator
Dr. R.K.B Law College Kokrajhar Law College
M – 7002245187 M – 7002454469
Joint Organising Secretary
Prasenjit Borkakoti Kwrwmdao Wary
Asst. Professor Asst. Professor
Dr. R.K.B Law College Kokrajhar Law College
M – 7002970862 M – 9435120001
