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In setback to Imran Khan, Pakistan Supreme Court cuts Army Chief Bajwa's extension to 6 months


pakistan court
28 Nov 2019
Categories: International News

On Thursday, Pakistan's Top Court granted a 6-month conditional extension to Army chief Gen Qamar Javed Bajwa, a move which is being seen as a snub to PM Imran Khan's Govt.

A 3-Member bench of the Supreme Court, headed by CJP Asif Saeed Khan Khosa & comprising Justices Mazhar Alam Khan Miankhel & Mansoor Ali Shah, in its short order directed the Govt. to bring necessary legislation within 6 months' time, Geo TV reported.

Bajwa, whose original 3-year tenure was set to expire on Thursday at midnight, can now continue as the Army chief for another 6 months.

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