Friday, 24, Apr, 2026
Internship Opportunity at Law CPM, Delhi [Offline; May / June / July 2026; Performance based Stipend]: Apply Now!
JOB POST: Junior IP Associate at Intellect Goodwill LLP, Indore [Offline]: Apply Now!
Section 138 NI Act | Mediation Compromise in Civil Suit does not automatically terminate parallel Criminal Prosecution, rules HC
"जैसे ही तलाक की कार्यवाही शुरू होती है, हर कोई बेरोजगार बन जाता है; सुप्रीम कोर्ट की बड़ी टिप्पणी"
मदरसों की एटीएस से जांच कराने के आदेश को हाईकोर्ट में चुनौती, चार मई को होगी सुनवाई
WB Electoral Roll Deletions | SC directs disenfranchised Voters to exhaust Appellate Tribunal remedy before seeking Constitutional Relief
HC: Waiver of Cost on Compounding Cheque Bounce cases only in Exceptional Circumstances
अफ्रीकी महिलाओं से मारपीट मामले में AAP नेता सोमनाथ भारती को बड़ी राहत, कोर्ट ने किया बरी"
Marriage cannot be a Licence to Exploit | HC imposes Rs.15 Lakh Cost on Husband who claimed unemployment while draining Wife's salary
बीसीए की छात्रा की कमरे में हुई थी संदिग्ध मौत, हाईकोर्ट सख्त; पूछा- एफआईआर दर्ज क्यों नहीं हुई
गौतम बुद्ध नगर और एटा पुलिस की करतूत से हाईकोर्ट नाराज, यूपी के डीजीपी से मांग लिया व्यक्तिगत हलफनामा; जानिए वजह
Bar Council of Delhi Elections 2026: Counting of votes to resume from 25th April in Delhi HC
[Press Release] Zorvia Flags SEBI Disclosure Concerns in Court, in Ongoing Defamation Proceedings Against Emcure and Zuventus
Webinar on ‘Women in Criminal Law: Roles and Realities’ by Pink Legal Femora [April 26; 5 PM; Free]: Register Now!
CfP: Vishwakarma University Law Journal [Volume 6 Issue 1]: Submit by May 15!
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Friday, 24, Apr, 2026
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NUALS University Research Fellowship – URF 2025 by NUALS Kochi [Full time; PhD Scholars]: Apply by April 30
23 Apr, 2026
NLSIU Litigation Fellowships 2026 by NLSIU, Bangalore [30 early-career Litigators; 2 Years; Stipend of Rs. 30k]: Apply by April 15
01 Apr, 2026
International Law Fellowship Programme 2026 by United Nations [Fully Funded; Hague; June 29 – July 31]: Apply by March 30!
26 Mar, 2026
INC Legal Fellowship by The AICC Law, Human Rights & RTI Department [Stipend of Rs 50K; June-August; Offline]: Apply by March 20
10 Mar, 2026
Student Editorial Fellowship Programme 2026 by Juris Cognita International Publications [2nd Cohort; Feb-July]: Register by Jan 31
14 Jan, 2026
Fellowship Programme for Litigation Lawyers by Singhania & Partners LLP, Delhi & Bangalore [Paid; 12 Months; Aug 1]: Apply by June 30
24 Jun, 2025
Transforming India Initiative Fellowship Programmes 2025-27 by Access Livelihoods [13 Months & 24 Months; Stipend]: Apply by April 30!
01 Apr, 2025
Call for Applications: Digital Policy Fellowship by ESYA Centre, New Delhi [2 Months; Stipend of Rs. 20k PM]: Apply by April 11!
19 Mar, 2025
Indian Litigation Fellowship 2025 for 1st Gen Women Litigators [7 Fellows to Get Rs. 3.6L/Year Each]: Apply by Feb 28!
19 Feb, 2025
Punjab Youth Leaders Program (PYLP) Fellowship by Sanjhi Sikhiya [2 Years; Full-time]: Apply by Mar 9
19 Feb, 2025
Call for Applications: Nehru Fellowship in Politics and Elections by Inclusive Minds [Stipend Upto Rs. 75k]: Apply by March 10!
19 Feb, 2025
Call for Applications for ‘Justice Studies: Fostering Accessibility through Inno...
19 Feb, 2025
International Law Fellowship Programme 2025 by the UN [20 Fellows; 3 Weeks; The...
27 Jan, 2025
The Institute for Law & AI’s Summer Research Fellowship (EU) 2025 by LawAI [Stip...
11 Jan, 2025
Teach for India Fellowship 2025 [Stipend of Rs. 25k + Rs. 6-12k Allowance; 2 Years; Full-time; Multiple Locations]: Apply by Feb 2
14 Dec, 2024
The Environmental Fellows Program by Harvard University [Free; Open to All; Fellowship Worth Rs. 79L+]: Apply by Jan 13!
11 Dec, 2024
Summer Research Fellowship 2025 at Institute for Law & AI (LawAI), US [8-12 Weeks; Stipend of Rs. 12.67 L]: Apply by Jan 15
11 Dec, 2024
Feminist Leadership Fellowship Program by MSAAW [4th & 5th Year Law Students; 2 Fellowships; Stipend Upto Rs. 10k]: Apply by Dec 31!
09 Dec, 2024
Call for Applications: Writing Urban India Fellows... ...
09 Dec, 2024
Global Ambassador Fellowship by International Coun... ...
09 Nov, 2024
Justice J.S. Verma Fellowship Scheme by The Suprem... ...
04 Nov, 2024
Viksit Bharat Fellowship by BlueKraft Digital Foun... ...
25 Oct, 2024
India Acumen Fellowship 2025 [6-Month Hybrid Progr... ...
11 Oct, 2024
Justice S. Rangarajan Legal Aid Fellowship by Indi... ...
26 Sep, 2024
NLUO Scholarship Schemes [Eligibility, Application... ...
21 Sep, 2024
Government of India Fellowship 2024 by Bureau of P... ...
24 Aug, 2024
Teach for India Fellowship 2025 [Stipend of Rs. 25... ...
05 Jul, 2024
Call for Applications: Academic Fellows at NLU Delhi [4 Positions; Salary of Rs. 50 k/Month]: Apply by July 14
18 Jun, 2024
Call for Application: P. A. Sangma Fellowship for Legal and Policy Research 2024 by NLSIU & Law Department of Meghalaya [12 Months; 4th Cohort; 6 Positions; Stipend of Rs. 50k]: Apply by June 15
12 Jun, 2024
Call for Applications: The Ahimsa Fellowship [8 Months; Cohort of 2024-25]: Apply by July 8!
29 May, 2024
India Fellow Social Leadership Program 2024 [18 Months; Stipend of Rs. 22k]: Apply by June 20
07 May, 2024
Consultatio Fellowship by Civis [Public Policy; On-site; Mumbai; June 2024 – July 2025; Stipend of Rs. 45k]: Apply by May 19!
07 May, 2024
Punjab Youth Leaders Program Cohort 6 by Sanjhi Sikhiya [Monthly Stipend Rs. 20k; 2 Years]: Apply by April 28!
24 Apr, 2024
IIHS Urban Fellows Programme 2024-25 [9 Months; Scholarship Available]: Apply by May 5
24 Apr, 2024
Sambhaavnaa Youth Fellowship Program [8 Weeks; June 1, 24 – January 31, 25; Palampur; Honorarium of Rs. 10k]: Apply Now!
24 Apr, 2024
UNICEF Youth Advocates Programme 2024 [18-24 years; 42 Advocates]: Apply by April 22
16 Apr, 2024
Fellowship Programme: The United Nations Law Fellowship Programme: Deadline 22 March, 2024
16 Mar, 2024
Digital Fellowship 2024 At Centre for Communication Governance, NLU Delhi [8 to 10 Months; Full Time; Stipend of Rs. 50k/Month]: Apply by March 25
16 Mar, 2024
Fulbright-Nehru Master’s Fellowships 2024-25 by USIEF, USA [2 Years; Fully Funded; Round trip Airfare]: Apply by May 15
08 Mar, 2024
Anant Fellowship in Sustainability and Built Environment [Scholarship Available; 30 Seats]: Apply Now!
08 Mar, 2024
Digital Fellowship 2024 at Centre for Communication Governance, NLU Delhi [8 to 10 Months; Full Time; Stipend of Rs. 50k/Month]: Apply by March 25
08 Mar, 2024
International Law Fellowship Programme 2024 by the UN: Apply by March 22
20 Feb, 2024
Teach for India Fellowship 2024 [2 Years; Full-time; Multiple Location]: Apply by March 17
16 Feb, 2024
Digital Fellowship 2024 at Centre for Communication Governance, NLU Delhi [Stipend of Rs. 50k/Month]: Apply by Feb 7
01 Feb, 2024
Indian Litigation Fellowship 2024 for 1st Gen Women Litigators [4 Fellows to Get Rs. 3.6L/Month Each]: Apply by Feb 11
27 Jan, 2024
Teach for India Fellowship 2024 [2 Years; Full-time; Multiple Location]: Apply by Feb 4
30 Dec, 2023
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