Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

INC Legal Fellowship by The AICC Law, Human Rights & RTI Department [Stipend of Rs 50K; June-August; Offline]: Apply by March 20


Fellowship.png
10 Mar 2026
Categories: Fellowships

Program Overview

The AICC Law, Human Rights & RTI Department invites applications for the current batch of INC Legal Fellows. A unique opportunity for young law graduates to step into the heart of public service.

The fellowship provides young law graduates with an opportunity to work closely with Members of Parliament on legislative, constitutional, and policy matters.

Role of Fellows

  • Legislative research on Bills, amendments, and committee reports
  • Drafting parliamentary questions, interventions, and debate briefs
  • Monitoring key legal and policy developments impacting governance and rights

Eligibility

  • Law graduates (3-year or 5-year LL.B.) from
  • UGC-recognized universities
  • Age: 24-30 years

Duration

June – August (approx. 3 months).

Stipend

Rs. 50,000 per month.

How to Apply?

Interested candidates can send their applications to applications.lawfellows@inc.in along with their Resume + Cover Letter + 1 Reference.

Important Dates

  • Deadline: 20 March
  • Interviews: 30 March
  • Final List: 10 April

Click here for Instagram Notification.



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter